Om Pal vs State Of U.P.
2013 Latest Caselaw 3953 ALL

Citation : 2013 Latest Caselaw 3953 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Om Pal vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- JAIL APPEAL No. - 2997 of 2010
 

 
Appellant :- Om Pal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,Akhilesh Kumar Pandey,C.K.Pandey,Syed Wajid Ali
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. None appears on behalf of appellant in support of this appeal. The learned AGA is present.

List in due course.

Order Date :- 9.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App