Mahendra Pratap And Another vs State Of U.P.
2013 Latest Caselaw 3947 ALL

Citation : 2013 Latest Caselaw 3947 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Mahendra Pratap And Another vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 337 of 2009
 

 
Appellant :- Mahendra Pratap And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sushil Kumar Pandey,Dr. G.S.D. Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. None appears on behalf of appellants in support of this appeal. The learned AGA is present.

List in due course.

Order Date :- 9.7.2013

Mustaqeem.

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