Riyasat Ali & Others vs State Of U.P.
2013 Latest Caselaw 3946 ALL

Citation : 2013 Latest Caselaw 3946 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Riyasat Ali & Others vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1109 of 2009
 

 
Appellant :- Riyasat Ali & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- C.B. Yadav,Amit Shukla,Vikram Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Passed over on the illness slip of Shri Amit Shukla, learned counsel for the appellant.

Order Date :- 9.7.2013

Mustaqeem.

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