Smt.Ekta Singhal vs Shri Amrendra Singh
2013 Latest Caselaw 3939 ALL

Citation : 2013 Latest Caselaw 3939 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Smt.Ekta Singhal vs Shri Amrendra Singh on 9 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 294 of 2001
 

 
Applicant :- Smt.Ekta Singhal
 
Opposite Party :- Shri Amrendra Singh
 
Counsel for Applicant :- S.P.Shukla
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Vide order 15.11.2007 hearing of the petition has been deferred till disposal of the writ petition or disposal of stay application.

Accordingly, list this case in accordance with directions issued in the order.

Order Date :- 9.7.2013

A.Nigam

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