Brijesh Kumar Verma & Another vs Ram Kripal Prasad
2013 Latest Caselaw 3913 ALL

Citation : 2013 Latest Caselaw 3913 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Brijesh Kumar Verma & Another vs Ram Kripal Prasad on 9 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1440 of 2013
 

 
Applicant :- Brijesh Kumar Verma & Another
 
Opposite Party :- Ram Kripal Prasad
 
Counsel for Applicant :- Mahendra Singh Rathore
 

 
Hon'ble Ajai Lamba,J.

Sri S.S. Sabi, learned State Counsel, accepts notice on behalf of respondent and prays for time.

Let this case be taken alongwith Bunch to be listed on 16.8.2013.

Order Date :- 9.7.2013

A.Nigam

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