Shashi Bhushan Singh And Others vs Sri Deepak Singhal, Principal ...
2013 Latest Caselaw 3911 ALL

Citation : 2013 Latest Caselaw 3911 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Shashi Bhushan Singh And Others vs Sri Deepak Singhal, Principal ... on 9 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1384 of 2012
 

 
Applicant :- Shashi Bhushan Singh And Others
 
Opposite Party :- Sri Deepak Singhal, Principal Secy.Irrigation Lko.And Others
 
Counsel for Applicant :- Dhruvendra Pratap Singh
 

 
Hon'ble Ajai Lamba,J.

This petition is Dismissed vide my order of even date passed in Criminal Misc. Case No.2203 (C) of 2012, Ram Kishun & ors. v. Deepak Singhal & ors., and other connected matters.

For order see my order of date passed on separate sheets.

Order Date :- 9.7.2013

A.Nigam

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