Vishnu Bahadur Budha vs State
2013 Latest Caselaw 3892 ALL

Citation : 2013 Latest Caselaw 3892 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Vishnu Bahadur Budha vs State on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- JAIL APPEAL No. - 7822 of 2010
 

 
Appellant :- Vishnu Bahadur Budha
 
Respondent :- State
 
Counsel for Appellant :- From Jail,A.Kumar Srivastava,M.P.Pandey
 
Counsel for Respondent :- Aga
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. None appears on behalf of appellant in support of this appeal. The learned AGA is present.

List in due course.

Order Date :- 9.7.2013

Mustaqeem.

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