Citation : 2013 Latest Caselaw 3890 ALL
Judgement Date : 9 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL DEFECTIVE No. - 561 of 2009 Appellant :- Krashan Respondent :- State Of U.P. Counsel for Appellant :- Onkar Singh Counsel for Respondent :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
Case called out in the revised list. None appears on behalf of appellant in support of this appeal. The learned AGA is present.
List in due course.
Order Date :- 9.7.2013
Mustaqeem.
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