Jaipal vs State Of U.P.
2013 Latest Caselaw 3887 ALL

Citation : 2013 Latest Caselaw 3887 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Jaipal vs State Of U.P. on 9 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 425 of 2009
 

 
Appellant :- Jaipal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.P. Singh Kashyap,Gajraj Singh Pal
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. None appears on behalf of appellant in support of this appeal. The learned AGA is present.

List in due course.

Order Date :- 9.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App