Narendra Kumar Shukla vs Dr. Pawan Kumar, Distt.Basic ...
2013 Latest Caselaw 3882 ALL

Citation : 2013 Latest Caselaw 3882 ALL
Judgement Date : 9 July, 2013

Allahabad High Court

Narendra Kumar Shukla vs Dr. Pawan Kumar, Distt.Basic ... on 9 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 882 of 2004
 

 
Applicant :- Narendra Kumar Shukla
 
Opposite Party :- Dr. Pawan Kumar, Distt.Basic Education Officer, Barabanki
 
Counsel for Applicant :- Sanjay Kumar
 
Counsel for Opposite Party :- D.R.Mishra
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List on 16.7.2013.

Order Date :- 9.7.2013

A.Nigam

Download the LatestLaws.com Mobile App