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Dharam Raj Singh vs Sri R.N.Tripathi And (3) Ors.
2013 Latest Caselaw 3864 ALL

Citation : 2013 Latest Caselaw 3864 ALL
Judgement Date : 9 July, 2013

Allahabad High Court
Dharam Raj Singh vs Sri R.N.Tripathi And (3) Ors. on 9 July, 2013
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1754 of 2003
 

 
Applicant :- Dharam Raj Singh
 
Opposite Party :- Sri R.N.Tripathi And (3) Ors.
 
Counsel for Applicant :- V.K.Srivastava,Pankaj Verma
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for time.

List in the Month of September, 2013.

Order Date :- 9.7.2013

A.Nigam

 

 

 
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