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Nawab Ali vs State Of U.P.
2013 Latest Caselaw 3855 ALL

Citation : 2013 Latest Caselaw 3855 ALL
Judgement Date : 9 July, 2013

Allahabad High Court
Nawab Ali vs State Of U.P. on 9 July, 2013
Bench: Jayashree Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2501 of 2012
 

 
Applicant :- Nawab Ali
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- N.I. Jafri,F.I. Jafri,R.C. Saxena
 
Counsel for Opposite Party :- Govt. Advocate,Sudhir Solanki
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Counter affidavit filed today by learned A.G.A. be taken on record.

Learned counsel for the opposite party is present.

Let rejoinder affidavit, if any, be filed within one week.

List this matter in the next cause list.

Order Date :- 9.7.2013

Monika

 

 

 
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