Ashok Kumar Singh vs Surendra Kumar Tiwari Joint ...
2013 Latest Caselaw 3838 ALL

Citation : 2013 Latest Caselaw 3838 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Ashok Kumar Singh vs Surendra Kumar Tiwari Joint ... on 8 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1718 of 2012
 

 
Applicant :- Ashok Kumar Singh
 
Opposite Party :- Surendra Kumar Tiwari Joint Director Of Education And Others
 
Counsel for Applicant :- Amit Srivastava
 
Hon'ble Ajai Lamba,J.

Counter affidavit has been filed in court today, which is taken on record.

List on 02.9.2013.

Order Date :- 8.7.2013

A.Nigam

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