Jagdish Kumar Nimrani vs Jagdish Sharan Agrawal
2013 Latest Caselaw 3837 ALL

Citation : 2013 Latest Caselaw 3837 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Jagdish Kumar Nimrani vs Jagdish Sharan Agrawal on 8 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 36196 of 2013
 

 
Petitioner :- Jagdish Kumar Nimrani
 
Respondent :- Jagdish Sharan Agrawal
 
Counsel for Petitioner :- Rajesh Gupta
 
Counsel for Respondent :- Salil Kumar Rai
 

 
Hon'ble Rajes Kumar,J.

Sri Virendra Kumar, Advocate, holding brief of Sri Rajesh Gupta, learned counsel for the petitioner states that it has been informed by his client that the parties have arrived to compromise.

On his request, put up 16.7.2013 as fresh.

Order Date :- 8.7.2013

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