Dinesh Kumar vs State Of U.P. And Others
2013 Latest Caselaw 3827 ALL

Citation : 2013 Latest Caselaw 3827 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Dinesh Kumar vs State Of U.P. And Others on 8 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 8582 of 2006
 

 
Petitioner :- Dinesh Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.C. Mandhyan
 
Counsel for Respondent :- C.S.C.,K.N. Mishra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made on behalf of Shri S.C. Mandhyan, learned counsel for the petitioner, the case is passed over for the day.

Order Date :- 8.7.2013

Priyanka

Download the LatestLaws.com Mobile App