Citation : 2013 Latest Caselaw 3825 ALL
Judgement Date : 8 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 799 of 2013 Applicant :- Dr. Kuldeep Kumar Opposite Party :- Shri Pranav Kumar Working As Prin.Secy.Deptt.Of Medical &Anr Counsel for Applicant :- Manish Jauhari,Mohit Jauhari Hon'ble Ajai Lamba,J.
Sri Lalit Shukla, learned State Counsel, so as to assist the Court, states that whoever is serving as Director General, Medical and Health Services, Lucknow, would be apprised of pendency of this Contempt of Court petition and affidavit of compliance/counter affidavit would be filed before the next date of listing.
List on 02.9.2013.
Order Date :- 8.7.2013
A.Nigam
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