Sanjeev Kumar Bajpeyi vs Raj Kishore Yadav, Govt. Estate ...
2013 Latest Caselaw 3812 ALL

Citation : 2013 Latest Caselaw 3812 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Sanjeev Kumar Bajpeyi vs Raj Kishore Yadav, Govt. Estate ... on 8 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 2802 of 2012
 

 
Applicant :- Sanjeev Kumar Bajpeyi
 
Opposite Party :- Raj Kishore Yadav, Govt. Estate Officer And Spl. Secy. & Anr
 
Counsel for Applicant :- Satya Narain Shukla,Ashish Misra
 

 
Hon'ble Ajai Lamba,J.

On request, list this case on 05.8.2013.

Order Date :- 8.7.2013

A.Nigam

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