Ashok Kumar Sharma vs State Of U.P.
2013 Latest Caselaw 3801 ALL

Citation : 2013 Latest Caselaw 3801 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Ashok Kumar Sharma vs State Of U.P. on 8 July, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2826 of 2013
 

 
Appellant :- Ashok Kumar Sharma
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- V.K. Agnihotry
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed, list on 15th July, 2013.

Order Date :- 8.7.2013

Mustaqeem.

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