Om Prakash Sharma vs State Of U.P. And Others
2013 Latest Caselaw 3795 ALL

Citation : 2013 Latest Caselaw 3795 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Om Prakash Sharma vs State Of U.P. And Others on 8 July, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 9506 of 2006
 

 
Petitioner :- Om Prakash Sharma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A.S. Diwekar,G.M.Tripathi,P.K.Asthana,V.K. Srivastava
 
Counsel for Respondent :- C.S.C.,Ramesh Upadhaya,Vinod Kumar Srivastava
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

Pursuant to the Order dated 24th April, 2013, the case is listed today.

Office has not complied with the directions given in the said Order dated 24th April, 2013 nor has it submitted any report in this regard.

Let the Office do the needful, as mentioned in the Order dated 24th April, 2013, by the next date fixed in the matter.

List this Case on 29th July, 2013.

Order Date :- 8.7.2013

Priyanka

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