Vasni Kumar Bhasin vs Sri Indra Kumar, S.H.O., ...
2013 Latest Caselaw 3790 ALL

Citation : 2013 Latest Caselaw 3790 ALL
Judgement Date : 8 July, 2013

Allahabad High Court

Vasni Kumar Bhasin vs Sri Indra Kumar, S.H.O., ... on 8 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1416 of 2013
 

 
Applicant :- Vasni Kumar Bhasin
 
Opposite Party :- Sri Indra Kumar, S.H.O., P.S.Sampurna Nagar, Lakhimpur Kheri
 
Counsel for Applicant :- Syed Aftab Ahmad
 
Hon'ble Ajai Lamba,J.

Counsel for the petitioner is not available.

List on 15.7.2013.

It is made clear that no further adjournment would be given.

The petitioner is required to show that the Sub Divisional Magistrate would be a Court under the Contempt of Courts' Act.

Order Date :- 8.7.2013

A.Nigam

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