S.K.Srivastava vs Asstt.General Manager & Others
2013 Latest Caselaw 3776 ALL

Citation : 2013 Latest Caselaw 3776 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

S.K.Srivastava vs Asstt.General Manager & Others on 5 July, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 5641 of 1993
 

 
Petitioner :- S.K.Srivastava
 
Respondent :- Asstt.General Manager & Others
 
Counsel for Petitioner :- C.B.Yadav,A.B. Singhal,P.K. Srivastava,P.K.Srivastava,R.B. Singhal
 
Counsel for Respondent :- S.C.,A.B. Saran,A.B.Saran,Arun Kumar Shukla,V. Saran,V.Saran
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

At the request of learned Counsel for the petitioner, the case is passed over.

Order Date :- 5.7.2013

SKT/-

Download the LatestLaws.com Mobile App