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The New India Assurance Co. Ltd. vs Smt. Rukmeena Devi And Others
2013 Latest Caselaw 3775 ALL

Citation : 2013 Latest Caselaw 3775 ALL
Judgement Date : 5 July, 2013

Allahabad High Court
The New India Assurance Co. Ltd. vs Smt. Rukmeena Devi And Others on 5 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3975 of 2012
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Rukmeena Devi And Others
 
Counsel for Appellant :- S.K. Mehrotra
 
Counsel for Respondent :- Deepak Verma
 

 
Hon'ble Rajes Kumar,J.

As prayed, three weeks' time is allowed to file counter affidavit.

Order Date :- 5.7.2013

OP

 

 

 
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