Prabandhak/Manager, Delhi ... vs Sukhveer Singh And Others
2013 Latest Caselaw 3773 ALL

Citation : 2013 Latest Caselaw 3773 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

Prabandhak/Manager, Delhi ... vs Sukhveer Singh And Others on 5 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1484 of 2012
 

 
Appellant :- Prabandhak/Manager, Delhi Transport Corporation
 
Respondent :- Sukhveer Singh And Others
 
Counsel for Appellant :- Vishesh Kumar Gupta
 

 
Hon'ble Rajes Kumar,J.

Let the appellant may take steps to serve the respondents by registered post within two weeks.

Order Date :- 5.7.2013

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Prabandhak/Manager, Delhi ... vs Sukhveer Singh And Others
2013 Latest Caselaw 3773 ALL

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Prabandhak/Manager, Delhi ... vs Sukhveer Singh And Others
2013 Latest Caselaw 3773 ALL