Ram Pratap vs Sadhan Sahkari Samiti Ltd. & ...
2013 Latest Caselaw 3761 ALL

Citation : 2013 Latest Caselaw 3761 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

Ram Pratap vs Sadhan Sahkari Samiti Ltd. & ... on 5 July, 2013

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 11919 of 1993
 

 
Petitioner :- Ram Pratap
 
Respondent :- Sadhan Sahkari Samiti Ltd. & Others
 
Counsel for Petitioner :- A.R.Dubey
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

At the request of learned Counsel for the petitioner, the case is passed over.

Order Date :- 5.7.2013

SKT/-

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