Awadhesh Kumar vs Vasudev Yadav, Director, ...
2013 Latest Caselaw 3755 ALL

Citation : 2013 Latest Caselaw 3755 ALL
Judgement Date : 5 July, 2013

Allahabad High Court

Awadhesh Kumar vs Vasudev Yadav, Director, ... on 5 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1253 of 2013
 

 
Applicant :- Awadhesh Kumar
 
Opposite Party :- Vasudev Yadav, Director, Secondary Edu. Park Road & Another
 
Counsel for Applicant :- S.P. Singh,R.P. Singh
 

 
Hon'ble Ajai Lamba,J.

Illness slip has been filed by learned counsel for the petitioner so as to seek adjournment.

List again.

Order Date :- 5.7.2013

A.Nigam

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