U.P.S.R.T.C. vs Renu Devi Jaiswal And Another
2013 Latest Caselaw 3710 ALL

Citation : 2013 Latest Caselaw 3710 ALL
Judgement Date : 4 July, 2013

Allahabad High Court

U.P.S.R.T.C. vs Renu Devi Jaiswal And Another on 4 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 842 of 2013
 

 
Appellant :- U.P.S.R.T.C.
 
Respondent :- Renu Devi Jaiswal And Another
 
Counsel for Appellant :- Anbuhav Chandra
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Delay Condonation Application.

Connect with First Appeal From Order No. 1170 of 2013.

Issue notice. The appellant may take steps to serve the respondents by registered post.

Order Date :- 4.7.2013

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