Rakesh Kumar Gupta vs State Of U.P. & 2 Others
2013 Latest Caselaw 3708 ALL

Citation : 2013 Latest Caselaw 3708 ALL
Judgement Date : 4 July, 2013

Allahabad High Court

Rakesh Kumar Gupta vs State Of U.P. & 2 Others on 4 July, 2013

Bench: S.C. Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 6197 of 2013
 

 
Petitioner :- Rakesh Kumar Gupta
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Dilip Kumar,Krishna Agrawal
 
Counsel for Respondent :- Govt. Advocate,Amit Singh
 

 
Hon'ble S.C. Agarwal,J.

Writ petition is allowed.

For orders, see order of date passed in criminal misc. writ petition no. 3223 of 2013 (Smt. Kalpana Gupta Vs. State of U.P. & Ors.) on the separate sheets.

Order Date :- 4.7.2013

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