Citation : 2013 Latest Caselaw 3700 ALL
Judgement Date : 4 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CONTEMPT No. - 1193 of 2013 Applicant :- Shri Krishna Verma Opposite Party :- Shri Praveer Kumar Prin.Secy.Medical & Health Services &Ors. Counsel for Applicant :- Ashwani Kumar Hon'ble Ajai Lamba,J.
On request of the learned Standing Counsel appearing for the State, list on 26.8.2013.
Order Date :- 4.7.2013
A.Nigam
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