Yogendra Singh vs District Inspector Of Schools, ...
2013 Latest Caselaw 3635 ALL

Citation : 2013 Latest Caselaw 3635 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Yogendra Singh vs District Inspector Of Schools, ... on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 675 of 2011
 

 
Appellant :- Yogendra Singh
 
Respondent :- District Inspector Of Schools, Muzaffarnagar & Others
 
Counsel for Appellant :- Swarn Kumar Srivastava,Anil Bhushan,Neeraj Tripathi
 
Counsel for Respondent :- C.S.C.,Rahul Jain,Suneet Kumar
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

This case is adjourned on the illness slip of Shri Rahul Jain, learned counsel for the respondents.

List in the next cause list.

Order Date :- 3.7.2013

Mustaqeem.

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