State Of U.P. And Others vs Hira Lal And Others
2013 Latest Caselaw 3616 ALL

Citation : 2013 Latest Caselaw 3616 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

State Of U.P. And Others vs Hira Lal And Others on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 500 of 2012
 

 
Appellant :- State Of U.P. And Others
 
Respondent :- Hira Lal And Others
 
Counsel for Appellant :- M.S. Pipersenia,S.C.
 
Counsel for Respondent :- Shiv Kumar Gupta,Brijesh Chandra Tripathi
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

This case is adjourned on the illness slip of Shri B. C. Tripathi, learned counsel for the respondents.

List in the next cause list.

Order Date :- 3.7.2013

Mustaqeem.

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