Rajendra Gupta And Others vs State Of U.P. Thru Secy. And Others
2013 Latest Caselaw 3614 ALL

Citation : 2013 Latest Caselaw 3614 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Rajendra Gupta And Others vs State Of U.P. Thru Secy. And Others on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 38040 of 2011
 

 
Petitioner :- Rajendra Gupta And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- Amit Saxena
 
Counsel for Respondent :- C.S.C.,Chandra Bhan Gupta,D.K.Srivastava,Sharad Mandhyan
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

List after two weeks.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

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