Ram Kant Lal Srivastava vs State Of U.P. And 5 Ors.
2013 Latest Caselaw 3611 ALL

Citation : 2013 Latest Caselaw 3611 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Ram Kant Lal Srivastava vs State Of U.P. And 5 Ors. on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 849 of 2013
 

 
Appellant :- Ram Kant Lal Srivastava
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Appellant :- Santosh Kumar Srivastava,Brij Raj Singh
 
Counsel for Respondent :- C.S.C .
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the appellant, put up on 8.7.2013.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

Download the LatestLaws.com Mobile App