Bhola Tiwari @ Indrakesh vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 3587 ALL

Citation : 2013 Latest Caselaw 3587 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Bhola Tiwari @ Indrakesh vs State Of U.P. Thru Secy. And 3 ... on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- PUBLIC INTEREST LITIGATION (PIL) No. - 29784 of 2013
 

 
Petitioner :- Bhola Tiwari @ Indrakesh
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Parveen Kumar Shukla,Govind Narayan Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

Issue notice to the respondent no.4 by registered post returnable within a month, for which steps be taken within a week.

List after return of notice.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

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