Shailesh Srivastava And Others vs High Court Of Judicature At ...
2013 Latest Caselaw 3586 ALL

Citation : 2013 Latest Caselaw 3586 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Shailesh Srivastava And Others vs High Court Of Judicature At ... on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 333 of 2013
 

 
Appellant :- Shailesh Srivastava And Others
 
Respondent :- High Court Of Judicature At Allahabad And Others
 
Counsel for Appellant :- Radha Kant Ojha
 
Counsel for Respondent :- Yashwant Varma,H.N. Singh
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

Counter affidavit may be filed within a month.

List thereafter.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

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