Chandra Prakash Singh, Lecturer, ... vs State Of U.P. And Others
2013 Latest Caselaw 3585 ALL

Citation : 2013 Latest Caselaw 3585 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Chandra Prakash Singh, Lecturer, ... vs State Of U.P. And Others on 3 July, 2013

Bench: Sushil Harkauli, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 2107 of 2012
 

 
Appellant :- Chandra Prakash Singh, Lecturer, English, Vijay Pratap Inter
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Radha Kant Ojha,B.D. Pandey,Balram Ji Verma
 
Counsel for Respondent :- C.S.C.,R.P.Mishra
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

This case is adjourned on the illness slip of Shri R. P. Mishra, learned counsel for the respondents.

List in the next cause list.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 3.7.2013

Mustaqeem.

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