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Bajaj Alliance General Insurance ... vs Smt. Sudha Devi And 9 Others
2013 Latest Caselaw 3583 ALL

Citation : 2013 Latest Caselaw 3583 ALL
Judgement Date : 3 July, 2013

Allahabad High Court
Bajaj Alliance General Insurance ... vs Smt. Sudha Devi And 9 Others on 3 July, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 838 of 2013
 

 
Appellant :- Bajaj Alliance General Insurance Co. Ltd.
 
Respondent :- Smt. Sudha Devi And 9 Others
 
Counsel for Appellant :- Pranjal Mehrotra
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the appellant prays for and is granted a week's time to file certified copy of the formal order.

As prayed, put up on Tuesday (9.7.2013) as fresh.

Order Date :- 3.7.2013

OP

 

 

 
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