Prem Chandra vs State Of U.P.
2013 Latest Caselaw 3569 ALL

Citation : 2013 Latest Caselaw 3569 ALL
Judgement Date : 3 July, 2013

Allahabad High Court

Prem Chandra vs State Of U.P. on 3 July, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 854 of 2005
 

 
Revisionist :- Prem Chandra
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- P.K. Chauhan,I.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Sri Suresh Chandra Verma Advocate is filed his parcha today on behalf of the revisionist with no objection of previous counsel . The same be taken on record and be made part of the record.

List this matter in the next cause list.

Order Date :- 3.7.2013

Monika

Download the LatestLaws.com Mobile App