Citation : 2013 Latest Caselaw 3568 ALL
Judgement Date : 3 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12470 of 2013 Applicant :- Ashwani Kumar @ Ashu Opposite Party :- State Of U.P. Counsel for Applicant :- Pt. Sita Ram Vishwakarma Counsel for Opposite Party :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the petitioner-applicant is present.
Let counter affidavit be filed within two weeks' by learned A.G.A.
Rejoinder affidavit, if any, may also be filed in meanwhile.
List immediately thereafter.
Order Date :- 3.7.2013
Monika
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