Amod Krishna vs State Of U.P. & Another
2013 Latest Caselaw 3535 ALL

Citation : 2013 Latest Caselaw 3535 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Amod Krishna vs State Of U.P. & Another on 2 July, 2013

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 4863 of 2002
 

 
Applicant :- Amod Krishna
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Nitin Srivastava,Punit Kumar Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of Shri Punit Kumar Gupta, learned counsel for the applicant.

List on 6.9.2013 before appropriate Bench.

Interim order, if any, to continue till the next date of listing.

Order Date :- 2.7.2013

Mustaqeem.

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