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Sunil Kumar Singh vs State Of U.P. And Another
2013 Latest Caselaw 3534 ALL

Citation : 2013 Latest Caselaw 3534 ALL
Judgement Date : 2 July, 2013

Allahabad High Court
Sunil Kumar Singh vs State Of U.P. And Another on 2 July, 2013
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 3110 of 2012
 

 
Applicant :- Sunil Kumar Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- R.P. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Kumar Pandey,K.K.Dwivedi,Kiran Tiwari
 

 
Hon'ble Ramesh Sinha,J.

Sri Ajay Kumar Pandey, learned counsel for the complainant has filed counter affidavit, which is taken on record.

Sri R.P. Dwivedi, learned counsel for the applicant states that his rejoinder affidavit is under preparation.

List after two weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 2.7.2013

NS

 

 

 
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