Shriram General Insurnace Co ... vs Smt. Sautam And 5 Others
2013 Latest Caselaw 3524 ALL

Citation : 2013 Latest Caselaw 3524 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Shriram General Insurnace Co ... vs Smt. Sautam And 5 Others on 2 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 805 of 2013
 

 
Appellant :- Shriram General Insurnace Co .Ltd.
 
Respondent :- Smt. Sautam And 5 Others
 
Counsel for Appellant :- Vivek Kumar Birla
 
Counsel for Respondent :- Devendra Saini
 

 
Hon'ble Rajes Kumar,J.

Sri Devendra Saini, Advocate, filed his Vakalatnama on behalf of respondent nos. 1 to 5. He prays for and is granted four weeks time to file counter affidavit to the affidavit filed an application under Section 5 of the Limitation Act.

List after four weeks.

Order Date :- 2.7.2013

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