Subhash Chandra Sharma vs State Of U.P. And Another
2013 Latest Caselaw 3514 ALL

Citation : 2013 Latest Caselaw 3514 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Subhash Chandra Sharma vs State Of U.P. And Another on 2 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 4951 of 2012
 

 
Applicant :- Subhash Chandra Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Daya Ram Yadav
 
Counsel for Opposite Party :- Govt. Advocate,A.K.Dwivedi,R.K.Tiwari
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. Sri Daya Ram Yadav, learned counsel for the applicant and Sri A.K.Dwivedi, learned counsel for opp. party No.2 are present.

List after two weeks for admission.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 2.7.2013

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