Radha Krishna And Another vs State Of U.P. And Another
2013 Latest Caselaw 3484 ALL

Citation : 2013 Latest Caselaw 3484 ALL
Judgement Date : 2 July, 2013

Allahabad High Court

Radha Krishna And Another vs State Of U.P. And Another on 2 July, 2013

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- APPLICATION U/S 482 No. - 1785 of 2012
 

 
Applicant :- Radha Krishna And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.D. Awasthi,Ajay Vikram Yadav
 
Counsel for Opposite Party :- Govt. Advocate,Sushil Kumar Pandey
 

 
Hon'ble Ramesh Sinha,J.

Case called out. None responds to press this application.

List after weeks.

Order Date :- 2.7.2013

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