Citation : 2013 Latest Caselaw 3464 ALL
Judgement Date : 1 July, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 105 of 1996 Appellant :- Smt. Urmila Gupta & Others Respondent :- Ssri Narain Meedh & Others Counsel for Appellant :- R.K.Porwal Hon'ble Rajes Kumar,J.
The main grievance of the appellant is against the Insurance Company. It appears that the complete address of respondent no. 3 has not been given.
Let the appellant may take a fresh steps to serve the respondent no. 3 on a complete and correct address by the registered post within four weeks.
Order Date :- 1.7.2013
OP
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!