Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mohammad Ali vs The Lokayukt And 2 Ors.
2013 Latest Caselaw 3463 ALL

Citation : 2013 Latest Caselaw 3463 ALL
Judgement Date : 1 July, 2013

Allahabad High Court
Mohammad Ali vs The Lokayukt And 2 Ors. on 1 July, 2013
Bench: Sushil Harkauli, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- SPECIAL APPEAL No. - 541 of 2013
 

 
Appellant :- Mohammad Ali
 
Respondent :- The Lokayukt And 2 Ors.
 
Counsel for Appellant :- R.S. Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sushil Harkauli,J.

Hon'ble Naheed Ara Moonis,J.

As a last opportunity, three weeks' and no more time is allowed to State counsel to file counter affidavit.

List after three weeks.

(Naheed Ara Moonis, J.)(Sushil Harkauli, J.)

Order Date :- 1.7.2013

Mustaqeem.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter