Mangeram vs State Of U.P.
2013 Latest Caselaw 3461 ALL

Citation : 2013 Latest Caselaw 3461 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Mangeram vs State Of U.P. on 1 July, 2013

Bench: Vinod Prasad, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 116 of 2009
 

 
Appellant :- Mangeram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anurag Pathak,R.B.Sahai
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Sri R.B. Sahai counsel for the appellant.

List in the next cause list peremptorily.

Order Date :- 1.7.2013

Priyanka

Download the LatestLaws.com Mobile App