U.P.S.R.T.C.Kanpur Region & ... vs Bheekhoo & Another
2013 Latest Caselaw 3457 ALL

Citation : 2013 Latest Caselaw 3457 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

U.P.S.R.T.C.Kanpur Region & ... vs Bheekhoo & Another on 1 July, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 728 of 1995
 

 
Appellant :- U.P.S.R.T.C.Kanpur Region & Others
 
Respondent :- Bheekhoo & Another
 
Counsel for Appellant :- V.M.Sahai,Samir Sharma
 
Counsel for Respondent :- Adul Habeeb,Islam Ahmad,Ramesh Chandra Gupta
 

 
Hon'ble Rajes Kumar,J.

Let a reminder letter be sent to the concerned Judgeship for summoning of the record at an earliest.

List after four weeks.

Order Date :- 1.7.2013

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