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Mukesh vs State Of U.P.
2013 Latest Caselaw 3454 ALL

Citation : 2013 Latest Caselaw 3454 ALL
Judgement Date : 1 July, 2013

Allahabad High Court
Mukesh vs State Of U.P. on 1 July, 2013
Bench: Vinod Prasad, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 6827 of 2010
 

 
Appellant :- Mukesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Raj Pandey
 
Counsel for Respondent :- Govt Advocate
 

 
Hon'ble Vinod Prasad,J.

Hon'ble Anjani Kumar Mishra,J.

Counter affidavit filed by learned AGA is taken on record.

As prayed by the appellant's counsel, he is allowed a week's time to file rejoinder affidavit.

List again 9th of July, 2013.

Order Date :- 1.7.2013

Priyanka

 

 

 
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