Smt. Ranjana & Anr. vs Dr. B.S. Arora,Director (Para ...
2013 Latest Caselaw 3449 ALL

Citation : 2013 Latest Caselaw 3449 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Smt. Ranjana & Anr. vs Dr. B.S. Arora,Director (Para ... on 1 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1099 of 2013
 

 
Applicant :- Smt. Ranjana & Anr.
 
Opposite Party :- Dr. B.S. Arora,Director (Para Medical) Medical & Health Serv
 
Counsel for Applicant :- Dr. V.K. Singh,Manoj Kumar Singh
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the petitioner prays for two days' time to file steps to serve the respondents.

Let steps be filed within two days, whereupon let notices be issued to the respondents by way of normal process, registered post as also the speed post, returnable on 15.7.2013.

In case, the needful is not done within the time specified, this petition be deemed to be dismissed without reference to the Court.

Order Date :- 1.7.2013

A.Nigam

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