Awadhesh Mishra vs Shri Surendra Kumar Tiwari ...
2013 Latest Caselaw 3443 ALL

Citation : 2013 Latest Caselaw 3443 ALL
Judgement Date : 1 July, 2013

Allahabad High Court

Awadhesh Mishra vs Shri Surendra Kumar Tiwari ... on 1 July, 2013

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CONTEMPT No. - 1777 of 2005
 

 
Applicant :- Awadhesh Mishra
 
Opposite Party :- Shri Surendra Kumar Tiwari (D.I.O.S)
 
Counsel for Applicant :- Akhilesh Dubey,Deepti Gupta
 
Counsel for Opposite Party :- C.S.C.,K M Shukla
 

 
Hon'ble Ajai Lamba,J.

(C.M.A. No. 56050 of 2013)

None is present for the applicant.

List this application with the main case.

Order Date :- 1.7.2013

A.Nigam

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